Mohan Lal And 3 Ors. vs State Of U.P.
2012 Latest Caselaw 5339 ALL

Citation : 2012 Latest Caselaw 5339 ALL
Judgement Date : 29 October, 2012

Allahabad High Court

Mohan Lal And 3 Ors. vs State Of U.P. on 29 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 5947 of 2012
 

 
Petitioner :- Mohan Lal And 3 Ors.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kailash Nath Misra,Rajesh Kumar Awasthi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

State counsel is unable to assist the court in regard to modus operandi adopted by the accused to sell the land of the deceased Magan by way of impersonation. It has also not disclosed to the court as to who impersonated the deceased Magan.

List on 26.11.2012.

Let counter affidavit be filed.

Let the concerned investigating officer remain present in court on the next date of listing.

Order Date :- 29.10.2012

A.Nigam

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