Ashutosh Maurya vs State Of U.P.And Others
2012 Latest Caselaw 5338 ALL

Citation : 2012 Latest Caselaw 5338 ALL
Judgement Date : 29 October, 2012

Allahabad High Court

Ashutosh Maurya vs State Of U.P.And Others on 29 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 54369 of 2012
 

 
Petitioner :- Ashutosh Maurya
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Satish Dwivedi
 
Respondent Counsel :- C.S.C.,A.K.Yadav
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on Friday on the request of Sri A.K. Yadav, Advocate, in order to enable him to obtain requisite instructions.

Order Date :- 29.10.2012

SRY

Download the LatestLaws.com Mobile App