Yogesh Singh And Others vs State Of U.P. And Others
2012 Latest Caselaw 5336 ALL

Citation : 2012 Latest Caselaw 5336 ALL
Judgement Date : 29 October, 2012

Allahabad High Court

Yogesh Singh And Others vs State Of U.P. And Others on 29 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 54091 of 2012
 

 
Petitioner :- Yogesh Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.P. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos.1, 2 and 3. He prays for and is accorded three weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Any action taken during this period shall abide by final order to be passed by this Court.

Order Date :- 29.10.2012

SRY

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