Jagdish Chauhan vs The State Of U.P
2012 Latest Caselaw 5334 ALL

Citation : 2012 Latest Caselaw 5334 ALL
Judgement Date : 29 October, 2012

Allahabad High Court

Jagdish Chauhan vs The State Of U.P on 29 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 3331 of 2011
 

 
Petitioner :- Jagdish Chauhan
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Shikhar Anand,Balak Ram Verma,K.N Jaiswal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Counsel for the applicant is not present. Even on the last date of hearing, none had put in appearance for the applicant.

List after two weeks.

However, it is made clear that in case none appears for the applicant on the next date of hearing, the case will be decided.

Order Date :- 29.10.2012

A.Nigam

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