Manoj vs State Of U.P.
2012 Latest Caselaw 5333 ALL

Citation : 2012 Latest Caselaw 5333 ALL
Judgement Date : 29 October, 2012

Allahabad High Court

Manoj vs State Of U.P. on 29 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6331 of 2011
 

 
Petitioner :- Manoj
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shrawan Kumar
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the applicant.

List after two weeks.

However, it is made clear that in case none puts in appearance on the next date of hearing, the application shall be decided.

Order Date :- 29.10.2012

A.Nigam

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