Satendra Pal Singh Bhadoria vs State Of U.P. & Others
2012 Latest Caselaw 5327 ALL

Citation : 2012 Latest Caselaw 5327 ALL
Judgement Date : 19 October, 2012

Allahabad High Court

Satendra Pal Singh Bhadoria vs State Of U.P. & Others on 19 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54757 of 2012
 

 
Petitioner :- Satendra Pal Singh Bhadoria
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Kartikeya Saran
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioners states that he proposes to file amendment application amending the writ petition.

Put up on 31.10.2012 as fresh.

Order Date :- 19.10.2012

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