Ajay Kumar Jain vs State Of U.P. & Ors.
2012 Latest Caselaw 5325 ALL

Citation : 2012 Latest Caselaw 5325 ALL
Judgement Date : 19 October, 2012

Allahabad High Court

Ajay Kumar Jain vs State Of U.P. & Ors. on 19 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 34609 of 2010
 

 
Petitioner :- Ajay Kumar Jain
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Awadh Narain Rai
 
Respondent Counsel :- C.S.C.,Tej Bahadur
 

 
Hon'ble V.K. Shukla,J.

Withdrawal Application

This is an application seeking withdrawal of the present writ petition. This application is supported by an affidavit of the petitioner himself

Consequently, present writ petition is dismissed as not pressed.

Order Date :- 19.10.2012

SRY

Case :- WRIT - A No. - 34609 of 2010

Petitioner :- Ajay Kumar Jain

Respondent :- State Of U.P. & Ors.

Petitioner Counsel :- Awadh Narain Rai

Respondent Counsel :- C.S.C.,Tej Bahadur

Hon'ble V.K. Shukla,J.

In view of the order of date passed on withdrawal application, present writ petition is dismissed as not pressed.