Amit Gupta vs State Of U.P.
2012 Latest Caselaw 5318 ALL

Citation : 2012 Latest Caselaw 5318 ALL
Judgement Date : 19 October, 2012

Allahabad High Court

Amit Gupta vs State Of U.P. on 19 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6712 of 2012
 

 
Petitioner :- Amit Gupta
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anupam Dixit
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let this case be listed alongwith Case Bail No.6408 of 2012.

Order Date :- 19.10.2012

A.Nigam

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