Citation : 2012 Latest Caselaw 5317 ALL
Judgement Date : 19 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6708 of 2012 Petitioner :- Baggar @ Ram Chandra Chauhan Respondent :- The State Of U.P. Petitioner Counsel :- Manish Singh Chauhan Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
List this case alongwith Case Bail No.4787 of 2012 of co-accused.
Order Date :- 19.10.2012
A.Nigam
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