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Sukai Yadav vs State Of U.P.
2012 Latest Caselaw 5315 ALL

Citation : 2012 Latest Caselaw 5315 ALL
Judgement Date : 19 October, 2012

Allahabad High Court
Sukai Yadav vs State Of U.P. on 19 October, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6707 of 2012
 

 
Petitioner :- Sukai Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pawan Kumar Tiwari,Abhishek Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let counter affidavit be filed in view of the fact that the applicant is allegedly involved in four cases, one out of them being under the N.D.P.S. Act.

Order Date :- 19.10.2012

A.Nigam

 

 

 
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