Mohammed Bachchhan vs State Of U.P.
2012 Latest Caselaw 5311 ALL

Citation : 2012 Latest Caselaw 5311 ALL
Judgement Date : 19 October, 2012

Allahabad High Court

Mohammed Bachchhan vs State Of U.P. on 19 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6729 of 2012
 

 
Petitioner :- Mohammed Bachchhan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Abdul Rafey Siddiqui,Rehan Ahmad Siddiqui
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

In view of the nature of offence, let counter affidavit be filed indicating the incriminating material collected against the applicant.

List this case after three weeks.

Order Date :- 19.10.2012

GK Sinha

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