Kunwar Gajraj Singh vs State Of U.P.Throgh ...
2012 Latest Caselaw 5309 ALL

Citation : 2012 Latest Caselaw 5309 ALL
Judgement Date : 19 October, 2012

Allahabad High Court

Kunwar Gajraj Singh vs State Of U.P.Throgh ... on 19 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6706 of 2012
 

 
Petitioner :- Kunwar Gajraj Singh
 
Respondent :- State Of U.P.Throgh C.B.I./S.T.F./New Delhi
 
Petitioner Counsel :- Nandit Srivastava
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

Let this case be listed alongwith Case Bail Nos.1161 of 2012 and 442 of 2012.

In the meantime, let counter affidavit be filed.

Order Date :- 19.10.2012

A.Nigam

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