Ram Nath Yadav And Others vs State Of U.P.And Others
2012 Latest Caselaw 5308 ALL

Citation : 2012 Latest Caselaw 5308 ALL
Judgement Date : 19 October, 2012

Allahabad High Court

Ram Nath Yadav And Others vs State Of U.P.And Others on 19 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 55945 of 2012
 

 
Petitioner :- Ram Nath Yadav And Others
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Amit Kumar Singh
 
Respondent Counsel :- C.S.C.,Syed N.Ahmad
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 and 3. Sri Syed N.Ahmad has entered appearance on behalf of respondent No. 2.

Each one of the respondents is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 19.10.2012

SRY

Download the LatestLaws.com Mobile App