Ram Ratan vs State Of U.P.
2012 Latest Caselaw 5284 ALL

Citation : 2012 Latest Caselaw 5284 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Ram Ratan vs State Of U.P. on 18 October, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20607 of 2010
 

 
Petitioner :- Ram Ratan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Bhaskar Bhadra,V.K.Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Counter affidavit filed today by learned A.G.A. is taken on record.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

Let rejoinder affidavit be filed within one week.

List in the next cause list.

Order Date :- 18.10.2012

Monika

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