Vineet vs The State Of U.P.
2012 Latest Caselaw 5282 ALL

Citation : 2012 Latest Caselaw 5282 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Vineet vs The State Of U.P. on 18 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6598 of 2012
 

 
Petitioner :- Vineet
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- D.K.Singh Somvanshi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

List this case alongwith Case Bail No.6154 of 2012, Chhotey alias Vivek v. State of U.P.

Order Date :- 18.10.2012

A.Nigam

Download the LatestLaws.com Mobile App