Smt. Saraswati Devi And Ors. vs The State Of U.P And Anr.
2012 Latest Caselaw 5278 ALL

Citation : 2012 Latest Caselaw 5278 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Smt. Saraswati Devi And Ors. vs The State Of U.P And Anr. on 18 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3870 of 2012
 

 
Petitioner :- Smt. Saraswati Devi And Ors.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Vinay Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Let counter affidavit be filed by the respondent-State.

Interim order to continue till the next date of listing.

Order Date :- 18.10.2012

A.Nigam

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