Aftab Ahmed vs State Of U.P.
2012 Latest Caselaw 5273 ALL

Citation : 2012 Latest Caselaw 5273 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Aftab Ahmed vs State Of U.P. on 18 October, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29997 of 2010
 

 
Petitioner :- Aftab Ahmed
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Zafar Abbas,Raghvendra Prakash
 
Respondent Counsel :- Govt.Advocate,Ramesh Chandra Yadava
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Supplementary counter affidavit filed today by learned A.G.A. be taken on record.

Rejoinder affidavit, if any, be filed within one week.

List in the next cause list.

Order Date :- 18.10.2012

Monika

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