Km. Neelu Thru (Mother) Smt. Saroj ... vs The State Of U.P Thru S.S.P Distt ...
2012 Latest Caselaw 5271 ALL

Citation : 2012 Latest Caselaw 5271 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Km. Neelu Thru (Mother) Smt. Saroj ... vs The State Of U.P Thru S.S.P Distt ... on 18 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 476 of 2012
 

 
Petitioner :- Km. Neelu Thru (Mother) Smt. Saroj Srivastava
 
Respondent :- The State Of U.P Thru S.S.P Distt Lucknow And Ors.
 
Petitioner Counsel :- Paras Ram Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the respondent-State, list after two weeks.

Order Date :- 18.10.2012

A.Nigam

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