Mohd. Yaqoob vs The State Of U.P. & Others
2012 Latest Caselaw 5269 ALL

Citation : 2012 Latest Caselaw 5269 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Mohd. Yaqoob vs The State Of U.P. & Others on 18 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 19548 of 2000
 

 
Petitioner :- Mohd. Yaqoob
 
Respondent :- The State Of U.P. & Others
 
Petitioner Counsel :- A.M.Zaidi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed today, the same may be placed on record.

The cost of Rs.5,000/- has been paid to Sri A.M. Zaidi, Advocate, who acknowledges the same. It is expected from him that the amount of cost be passed on to the petitioner.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List in the week commencing 5.11.2012.

Order Date :- 18.10.2012

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