Kamal Singh vs State Of U.P.
2012 Latest Caselaw 5268 ALL

Citation : 2012 Latest Caselaw 5268 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Kamal Singh vs State Of U.P. on 18 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6599 of 2012
 

 
Petitioner :- Kamal Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vijai Kumar,Ajay Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the respondent-State contends that there is long criminal history of the applicant.

Let counter affidavit be filed.

List after two weeks.

Order Date :- 18.10.2012

A.Nigam

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