Citation : 2012 Latest Caselaw 5262 ALL
Judgement Date : 18 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 39618 of 1994 Petitioner :- Lallan Prasad Singh Respondent :- Dy. Manager Central Zone And Others Petitioner Counsel :- V.Singh Respondent Counsel :- Sc Hon'ble Rajes Kumar,J.
Sri V.Singh, learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.
List in the week commencing 19.11.2012 showing the names of Sri Vijay Ratan Agarwal and Sri Vivek Ratan as counsel for the respondent.
Order Date :- 18.10.2012
OP
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