Amit Tiwari vs State Of U.P. And Others
2012 Latest Caselaw 5260 ALL

Citation : 2012 Latest Caselaw 5260 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Amit Tiwari vs State Of U.P. And Others on 18 October, 2012

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 55354 of 2012
 

 
Petitioner :- Amit Tiwari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajeev Trivedi,Rajesh Kumar Tripathi
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Amreshwar Pratap Sahi,J.

The petitioner herein also seeks a similar relief as has been sought in Writ Petition No. 55355 of 2012.

This petition is also disposed of with a direction to the respondent no.3 to look into the claim of the petitioner and issue a necessary communication in this regard.

The writ petition is disposed of.

Order Date :- 18.10.2012

Manish

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