Dhruv Prakash Singh vs State Of U.P. & Others
2012 Latest Caselaw 5258 ALL

Citation : 2012 Latest Caselaw 5258 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Dhruv Prakash Singh vs State Of U.P. & Others on 18 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 55353 of 2012
 

 
Petitioner :- Dhruv Prakash Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.C. Pathak
 
Respondent Counsel :- C. S. C.,S.B. Singh
 

 
Hon'ble V.K. Shukla,J.

Put up tomorrow.

Order Date :- 18.10.2012

SRY

Download the LatestLaws.com Mobile App