Laxaman Prasad Constabel No. 37 vs State Of U.P. And Others
2012 Latest Caselaw 5253 ALL

Citation : 2012 Latest Caselaw 5253 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Laxaman Prasad Constabel No. 37 vs State Of U.P. And Others on 18 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54293 of 2012
 

 
Petitioner :- Laxaman Prasad Constabel No. 37
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V.P. Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 18.10.2012

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