Y.C. Gupta? vs U.P.P.S.T. & Others
2012 Latest Caselaw 5252 ALL

Citation : 2012 Latest Caselaw 5252 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Y.C. Gupta? vs U.P.P.S.T. & Others on 18 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 39624 of 1994
 

 
Petitioner :- Y.C. Gupta
 
Respondent :- U.P.P.S.T. & Others
 
Petitioner Counsel :- D. Dahma
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri D. Dhama, learned counsel for the petitioner, list in the week commencing 5.11.2012.

Order Date :- 18.10.2012

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