Irfan vs State Of U.P.
2012 Latest Caselaw 5235 ALL

Citation : 2012 Latest Caselaw 5235 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Irfan vs State Of U.P. on 17 October, 2012

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 6597 of 2012
 

 
Petitioner :- Irfan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sabhajeet Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

Connect with Criminal Misc. Cases numbered 4474(B) of 2012 and 6056(B) of 2012 and list in the week commencing 29.10.2012.

Order Date :- 17.10.2012

kvg/-

Download the LatestLaws.com Mobile App