Ram Janam Giri vs Srimati Kiran Giri
2012 Latest Caselaw 5234 ALL

Citation : 2012 Latest Caselaw 5234 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Ram Janam Giri vs Srimati Kiran Giri on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1657 of 2001
 

 
Petitioner :- Ram Janam Giri
 
Respondent :- Srimati Kiran Giri
 
Petitioner Counsel :- S.S.P.Gupta
 
Respondent Counsel :- Govt. Advocate,K.K. Singh,Ramesh Chandra,S.N. Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the revisionist, three week's time is allowed to file rejoinder affidavit.

List on 11.12.2012.

Order Date :- 17.10.2012

Hasnain

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