Ali Hussain Raza vs State Of U.P. & Another
2012 Latest Caselaw 5233 ALL

Citation : 2012 Latest Caselaw 5233 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Ali Hussain Raza vs State Of U.P. & Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2926 of 2010
 

 
Petitioner :- Ali Hussain Raza
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Mohit Singh
 
Respondent Counsel :- Govt. Advocate,Prabhakar Awasthi
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed on behalf of the revisionist, list on 11.12.2012.

Order Date :- 17.10.2012

Hasnain

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