Irfan & Others vs State Of U.P. & Another
2012 Latest Caselaw 5231 ALL

Citation : 2012 Latest Caselaw 5231 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Irfan & Others vs State Of U.P. & Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1897 of 2010
 

 
Petitioner :- Irfan & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Sunil Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed-over on the illness slip of Sri Sunil Kumar Srivastava, learned counsel for the revisionists.

List on 17.12.2012.

Order Date :- 17.10.2012

Hasnain

Download the LatestLaws.com Mobile App