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Ram Shankar And Others vs State Of U.P. & Another
2012 Latest Caselaw 5230 ALL

Citation : 2012 Latest Caselaw 5230 ALL
Judgement Date : 17 October, 2012

Allahabad High Court
Ram Shankar And Others vs State Of U.P. & Another on 17 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 366 of 2009
 

 
Petitioner :- Ram Shankar And Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Prabhakar Dwivedi,B.R. Verma,B.R.Ji Verma
 
Respondent Counsel :- Govt. Advocate,P.C.Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the revisionists is present.

As per  office report dated 7.8.2009, certified copy of the order dated 25.2.2008 has not been filed by the revisionists.

As prayed, a week's time to file supplementary affidavit annexing therewith the certified copy of the aforesaid order.

List on 27.11.2012.

Order Date :- 17.10.2012

Hasnain

 

 

 
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