Omkar Tyagi vs State Of U.P. & Others
2012 Latest Caselaw 5227 ALL

Citation : 2012 Latest Caselaw 5227 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Omkar Tyagi vs State Of U.P. & Others on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2958 of 2012
 

 
Petitioner :- Omkar Tyagi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Satish Kumar Tyagi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the revisionist, put up as fresh on 29.10.2012.

Order Date :- 17.10.2012

Hasnain

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