Ram Nath & Others vs State Of U.P. & Another
2012 Latest Caselaw 5226 ALL

Citation : 2012 Latest Caselaw 5226 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Ram Nath & Others vs State Of U.P. & Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 11658 of 2007
 

 
Petitioner :- Ram Nath & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- R.K.Pandey,S.S.Mishra
 
Respondent Counsel :- Govt. Advocate,Pankaj Barnwal
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed-over on the illness slip of Sri Pankaj Barnwal, learned counsel for the private opposite party.

List on 26.11.2012.

Order Date :- 17.10.2012

Hasnain

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