Citation : 2012 Latest Caselaw 5225 ALL
Judgement Date : 17 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 1980 of 2001 Petitioner :- Iliyas & Others Respondent :- State Of U.P. & Another Petitioner Counsel :- Pankaj Bharti Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
Sri Pankaj Bharti, learned counsel for the revisionists has sent illness slip. The case is passed-over for the day.
List on 27.11.2012.
Order Date :- 17.10.2012
Hasnain
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!