Ganga Prasad & Another vs State Of U.P. & Another
2012 Latest Caselaw 5224 ALL

Citation : 2012 Latest Caselaw 5224 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Ganga Prasad & Another vs State Of U.P. & Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2320 of 2001
 

 
Petitioner :- Ganga Prasad & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- In Person,P.K. Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed-over on the illness slip of Sri Punit Kumar Gupta, applicant (in person).

List on 22. 11.2012.

Order Date :- 17.10.2012

Hasnain

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