Yogender & Others vs State Of U.P. & Another
2012 Latest Caselaw 5223 ALL

Citation : 2012 Latest Caselaw 5223 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Yogender & Others vs State Of U.P. & Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1885 of 2010
 

 
Petitioner :- Yogender & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ravindra Nath Rai,Ashok Kumar Rai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the revisionists is present.

Sri SPS Raghav, Advocate has filed his Percha on behalf of private opposite party, but his name has not been shown in the Cause List.

List this case once again on 17.12.2012.

The name of Sri SPS Ragha shall be shown as learned counsel for the private opposite party when the case is listed next.

Order Date :- 17.10.2012

Hasnain

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