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Bantoo vs State Of U.P. And Another
2012 Latest Caselaw 5222 ALL

Citation : 2012 Latest Caselaw 5222 ALL
Judgement Date : 17 October, 2012

Allahabad High Court
Bantoo vs State Of U.P. And Another on 17 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 735 of 2009
 

 
Petitioner :- Bantoo
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Ajay Vikram Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed on behalf of the revisionist, the case is passed over for the day.

List on 3.12.2012.

Learned AGA to file counter affidavit by the date fixed.

Order Date :- 17.10.2012

Hasnain

 

 

 
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