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Ram Pratap Yadav (Short Terma ... vs State Of U.P.
2012 Latest Caselaw 5219 ALL

Citation : 2012 Latest Caselaw 5219 ALL
Judgement Date : 17 October, 2012

Allahabad High Court
Ram Pratap Yadav (Short Terma ... vs State Of U.P. on 17 October, 2012
Bench: Ashwani Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 6593 of 2012
 

 
Petitioner :- Ram Pratap Yadav (Short Terma Bail)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Brij Mohan Sahai,Raj Priya Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

Learned State Counsel shall seek instruction in the matter.

List in the week commencing 5.11.2012.

Order Date :- 17.10.2012

kvg/-

 

 

 
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