Sukhdev And Others vs State Of U.P. And Another
2012 Latest Caselaw 5217 ALL

Citation : 2012 Latest Caselaw 5217 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Sukhdev And Others vs State Of U.P. And Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1426 of 2009
 

 
Petitioner :- Sukhdev And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Amit Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed on behalf of revisionists, the case is passed-over for the day.

List on 6.12.2012.

Order Date :- 17.10.2012

Hasnain

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