Kapil And Another vs State Of U.P. And Anr.
2012 Latest Caselaw 5216 ALL

Citation : 2012 Latest Caselaw 5216 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Kapil And Another vs State Of U.P. And Anr. on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 5738 of 2010
 

 
Petitioner :- Kapil And Another
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Ramesh Kumar Shukla
 
Respondent Counsel :- Govt. Advocate,Rajeev Kumar Jain
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed-over on the illness slip of Sri Ramesh Kumar Shukla, learned counsel for the revisionists.

List on 12.12.2012.

Order Date :- 17.10.2012

Hasnain

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