Narendra Kumar vs State Of U.P.
2012 Latest Caselaw 5215 ALL

Citation : 2012 Latest Caselaw 5215 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Narendra Kumar vs State Of U.P. on 17 October, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24716 of 2009
 

 
Petitioner :- Narendra Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Santosh Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Passed over on the illness slip of Sri Santosh Shukla, learned counsel for the applicant.

List in the next cause list peremptorily.

Order Date :- 17.10.2012

Monika

Download the LatestLaws.com Mobile App