Citation : 2012 Latest Caselaw 5212 ALL
Judgement Date : 17 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 4366 of 2009 Petitioner :- Badri Prasad Yadav Respondent :- Director Rajya Krishi Utpadan Mandi Parishad U P Lko. Petitioner Counsel :- R B S Rathore Respondent Counsel :- N C Mehrotra,Brijesh Kr. Chaudhary Hon'ble Ajai Lamba,J.
It appears that the orders dated 27.8.2012 and 28.9.2012 have not been complied with.
Let the Secretary, Rajya Krishi Utpadan Mandi Parishad, U.P., remain present alongwith the summoned record.
The Director, Rajya Krishi Utpadan Mandi Parishad, U.P., Lucknow, is directed to ensure compliance of the order.
List on 20.11.2012.
Let this order be conveyed to the concerned authorities through Smt. Suniti Sachan, learned A.G.A.
Order Date :- 17.10.2012
A.Nigam
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