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Lal Singh vs State Of U.P. & Another
2012 Latest Caselaw 5209 ALL

Citation : 2012 Latest Caselaw 5209 ALL
Judgement Date : 17 October, 2012

Allahabad High Court
Lal Singh vs State Of U.P. & Another on 17 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 4161 of 2010
 

 
Petitioner :- Lal Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- B.N. Rai,Adarsh Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed-over on the illness slip of Sri B.N. Rai, learned counsel for the revisionist.

List on 11.12.2012 along with connected matter.

Order Date :- 17.10.2012

Hasnain

 

 

 
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