Ramu Aarakh vs State Of U.P.
2012 Latest Caselaw 5208 ALL

Citation : 2012 Latest Caselaw 5208 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Ramu Aarakh vs State Of U.P. on 17 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6531 of 2012
 

 
Petitioner :- Ramu Aarakh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sunil Kumar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the respondent-State prays for time to file counter affidavit, as it is a case of robbery viz. a serious offence.

List after three weeks.

Order Date :- 17.10.2012

A.Nigam

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