Citation : 2012 Latest Caselaw 5202 ALL
Judgement Date : 17 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 2412 of 2001 Petitioner :- Bharat Singh Alias Anna Babu Respondent :- State Of U.P. & Another Petitioner Counsel :- N.L. Agarwal Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed, list on 26.11.2012.
Order Date :- 17.10.2012
Hasnain
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