Siddhi Nath Pandey vs State Of U.P.
2012 Latest Caselaw 5200 ALL

Citation : 2012 Latest Caselaw 5200 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Siddhi Nath Pandey vs State Of U.P. on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1489 of 2009
 

 
Petitioner :- Siddhi Nath Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Surendra Tiwari
 
Respondent Counsel :- Govt. Advocate,Gaurav Kakkar
 

 
Hon'ble Yogesh Chandra Gupta,J.

Counter affidavit filed by the learned AGA today is taken on record.

As prayed three weeks' time is allowed to file rejoinder affidavit.

List on 4.12.2012.

Interim order, if any, shall continue till the date fixed.

Order Date :- 17.10.2012

Hasnain

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