Ajay Tandon vs State Of U.P. And Another
2012 Latest Caselaw 5199 ALL

Citation : 2012 Latest Caselaw 5199 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Ajay Tandon vs State Of U.P. And Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 187 of 2007
 

 
Petitioner :- Ajay Tandon
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Praveen Kumar,Ashok Kumar
 
Respondent Counsel :- Government Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the revisionist, two weeks' time is allowed to remove the defect as pointed out by the office as per its report dated 15.5.2007.

List on 26.11.2012.

Order Date :- 17.10.2012

Hasnain

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