Ajit & Another vs State Of U.P. & Another
2012 Latest Caselaw 5198 ALL

Citation : 2012 Latest Caselaw 5198 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Ajit & Another vs State Of U.P. & Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1901 of 2010
 

 
Petitioner :- Ajit & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Raghuraj Kishore
 
Respondent Counsel :- Govt. Advocate,Ravindra Nath Rai
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the revisionists and learned counsel for opposite party no.2 are present.

As prayed two weeks' time is allowed to file counter affidavit.

List on 5.12.2012.

Order Date :- 17.10.2012

Hasnain

Download the LatestLaws.com Mobile App