Hari Singh vs State Of U.P. And Another
2012 Latest Caselaw 5197 ALL

Citation : 2012 Latest Caselaw 5197 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Hari Singh vs State Of U.P. And Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 33334 of 2011
 

 
Petitioner :- Hari Singh
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- A.N. Singh
 
Respondent Counsel :- Govt.Advocate,Arun Kr. Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

None is present for the revisionist to press the recall application.

Accordingly, the recall application no.218760 of 2012 is dismissed for want of prosecution.

Order Date :- 17.10.2012

Hasnain

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