Om Pal Singh vs State Of U.P.And Others
2012 Latest Caselaw 5188 ALL

Citation : 2012 Latest Caselaw 5188 ALL
Judgement Date : 16 October, 2012

Allahabad High Court

Om Pal Singh vs State Of U.P.And Others on 16 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 50358 of 2012
 

 
Petitioner :- Om Pal Singh
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Siddharth Singhal,Ashish Kumar
 
Respondent Counsel :- C.S.C.,Manish Goyal
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The word "Allahabad" occurring in last line of last paragraph of the order dated 08.10.2012 is replaced by the word "Aligarh"

Order Date :- 16.10.2012

SRY

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