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Devendra Singh Sisodiya vs State Of U.P.And Others
2012 Latest Caselaw 5186 ALL

Citation : 2012 Latest Caselaw 5186 ALL
Judgement Date : 16 October, 2012

Allahabad High Court
Devendra Singh Sisodiya vs State Of U.P.And Others on 16 October, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 54778 of 2012
 

 
Petitioner :- Devendra Singh Sisodiya
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Pulak Ganguly
 
Respondent Counsel :- C.S.C.,Samir Sharma
 

 
Hon'ble V.K. Shukla,J.

Sri Jitendra Kumar, Advocate has entered appearance on behalf of respondent Nos. 2 and 3. He prays for and is accorded six week's time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 16.10.2012

SRY

 

 

 
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